NATHURAM KAPOOR Vs. INCOME TAX OFFICER

Referred Judgements :-

DR. T.P. KAPADIA V. CIT [REFERRED TO]
JAI HANUMAN TRADING CO. P. LTD. V. CIT [REFERRED TO]
ASSAM FOREST PRODUCTS P. LTD. V. CIT [REFERRED TO]
HAZI AMIR MOHD. V. CIT [REFERRED TO]
MAHADAYAL PREMCHANDRA VS. COMMERCIAL TAX OFFICER CALCUTTA AND AN [REFERRED TO]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED TO]
MADHYA PRADESH INDUSTRIES LIMITED VS. INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE B NAGPUR [REFERRED TO]
SIRPUR PAPER MILLS LIMITED VS. COMMISSIONER OF WEALTH TAX HYDERA BAD [REFERRED TO]
CHHUGAMAL RAJPAL VS. S P CHALIHA [REFERRED TO]
SHEONATHSINGH VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
J K SYNTHETICS LIMITED VS. CENTRAL BOARD OF DIRECT TAXES [REFERRED TO]
GEMINI LEATHER STORES VS. INCOME TAX OFFICER B WARD AGRA [REFERRED TO]
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA VS. LAKHMANI MEWAL DAS [REFERRED TO]
SHARDABEN JAYANTILAL SHAH VS. R S BELSARE [REFERRED TO]
BELA SINGH DAULAT SINGH VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
CALCUTTA CREDIT CORPORATION LTD VS. INCOME TAX OFFICER CENTRAL [REFERRED TO]
INCOME TAX OFFICER VS. CALCUTTA CHROMOTYPE PVT LTD [REFERRED TO]
LAKSHMI CHAND SWAIKA VS. INCOME TAX OFFICER B WARD [REFERRED TO]
INCOME TAX OFFICER VS. MAHADEO LAL TULSIAN [REFERRED TO]
MOHINDRA MOHAN SIRKAR VS. INCOME TAX OFFICER [REFERRED TO]
MAHATAB H K VS. INCOME TAX OFFICER [REFERRED TO]
S.B. ADITYAN V. FIRST ITO [REFERRED TO]
VIDARBHA HOUSING BOARD VS. INCOME TAX OFFICER [REFERRED TO]
SARDAR SEWA SINGH GILL VS. COMMISSIONER OF INCOME-TAX NEW DELHI [REFERRED TO]