LAWS(MPH)-2018-9-9

ANJUBAI Vs. NARMADABAI & OTHERS

Decided On September 07, 2018
ANJUBAI Appellant
V/S
Narmadabai And Others Respondents

JUDGEMENT

(1.) This first appeal has been filed against the judgment of the trial court dated 14th December, 2016 passed in CS No.13-A/2013.

(2.) Learned counsel for appellant has sought permission to withdraw the appeal as against the respondent No.1,2 and 4.

(3.) The appeal is accordingly dismissed as withdrawn against the said respondents.