(1.) Heard on the question of admission.
(2.) Admit.
(3.) Let record of the Courts below be called for. Heard on I.A.No.5306/2018 i.e. an application for condonation of delay. This revision is barred by 9 days.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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