SHASHWAT Vs. STATE OF M P AND ANOTHER

Referred Judgements :-

NORTH WALES POLICE V. EVANS [REFERRED TO]
AMIN V. ENTRY CLEARANCE OFFICER [REFERRED TO]
LONRHO PLC V. SECRETARY OF STATE FOR TRADE AND INDUSTRY [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
KANPUR UNIVERSITY VS. SAMIR GUPTA:SAMIR GUPTA [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
RAJENDRA PRASAD MATHUR VS. KARNATAKA UNIVERSITY [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
TARIQ ISLAM VS. ALIGARH MUSLIM UNIVERSITY [REFERRED TO]
PRAMOD KUMAR SRIVASTAVA VS. CHIRMAN BIHAR SERVICE COMMISSION PATNA [REFERRED TO]
VASU DEV SINGH VS. UNION OF INDIA [REFERRED TO]
INDIAN DRUGS AND PHARMACEUTICALS LTD VS. WORKMAN INDIAN DRUGS AND PHARMACEUTICALS LTD [REFERRED TO]
S C CHANDRA VS. STATE OF JHARKHAND [REFERRED TO]
SECRETARY WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION VS. AYAN DAS [REFERRED TO]
DIVISIONAL MANAGER ARAVALI GOLF CLUB VS. CHANDER HASS [REFERRED TO]
RAJBIR SINGH DALAL VS. CHAUDHARI DEVI LAL UNIVERSITY [REFERRED TO]
H P PUBLIC SERVICE COMMISSION VS. MUKESH THAKUR [REFERRED TO]
BASAVAIAH VS. H L RAMESH [REFERRED TO]
SECRETARY ALL INDIA PRE MEDICAL VS. KHUSHBOO SHRIVASTAVA [REFERRED TO]
KU NEHA INDURKHYA VS. M P BOARD OF SECONDARY EDUCATION [REFERRED TO]
RADHIKA VS. PROFESSIONAL EXAMINATION [REFERRED TO]
BOARD OF SECONDARY EDUCATION VS. PRAVAS RANJAN PANDA [REFERRED TO]
UNIVERSITY GRANTS COMMISSION VS. NEHA ANIL BOBDE [REFERRED TO]