(1.) Record of the Court below has been received.
(2.) Heard on admission. Admit.
(3.) Learned Government Advocate accepts notice on behalf of the respondent/State; as such, no further notice is required.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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