(1.) Heard on admission.
(2.) Admit.
(3.) Also heard on I.A. No.4789/2018, which is an application under section 389(1) of Cr.P.C., 1973 for suspension of the custodial sentence passed against appellant Indu Prakash Mishra.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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