LAWS(MPH)-2018-7-75

SACHIN BHILWARE Vs. GENERAL ADMINISTRATION DEPARTMENT

Decided On July 13, 2018
Sachin Bhilware Appellant
V/S
General Administration Department Respondents

JUDGEMENT

(1.) The issue involved in these writ petitions are squarely covered by order dated 18.5.2018 passed by the Co-ordinate Bench of this Court in the case of Poonam Nayak and others Vs. Secretary, MPPSC, Indore (W.P. No.10369 of 2018). Order dated 18.5.2018 reads as under:-

(2.) In terms of the aforesaid order, the present petitions are disposed of.