SOM DISTILLERIES PVT. LTD. Vs. EXCISE COMMISSIONER

Referred Judgements :-

CHAIRMAN OF BANKURA MUNICIPALITY BANKURA VS. LALJI RAJA AND SONS [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. STATE OF ORISSA [REFERRED TO]
UNION OF INDIA VS. RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED [REFERRED TO]
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT VS. AJIT MILLS LTD:IDAR TALUKA SAHAKARI [REFERRED TO]
MASUM HUSSAIN S O MAQBOOL HUSSAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF HARYANA VS. LAL CHAND:RAMKISHAN PRITAM SINGH AND CO [REFERRED TO]
BIR BAJRANG KUMAR VS. STATE OF BIHAR [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
AKBAR BADRUDIN GIWANI VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF PUNJAB VS. DEVANS MODERN BREWARIES LIMITED [REFERRED TO]
RATTAN BAI VS. RAM DAS [REFERRED TO]
UNION OF INDIA VS. CENTRAL DISTILLARY AND BREWERIES LIMITED [REFERRED TO]
GWALIOR DISTILLERS LIMITED VS. COLLECTOR EXCISE [REFERRED TO]
UJJAIN CHARITABLE TRUST HOSPITAL AND RESEARCH CENTRE VS. STATE OF MP [REFERRED TO]
STATE OF KERALA VS. KANDATH DISTILLERIES [REFERRED TO]
MENA TRANSPORT VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAX [REFERRED TO]