(1.) An information has been sent by the Secretary, the High Court Bar Association, Gwalior to the Principal Registrar, High Court of Madhya Pradesh, Bench Gwalior to the effect that the President, Vice President and some other members of the Bar were attacked by some miscreants as a result of which, the lawyers are abstaining from work.
(2.) Shri Premnarayan Arya, who is an Advocate by profession is present in person.
(3.) It is submitted by Shri Arya that he may be heard and he is ready to answer any query which may be raised by this Court. A copy of the charge sheet has already been filed along with this revision, therefore, case diary is not required.