NAGAR PALIK NIGAM Vs. BANSHI

Referred Judgements :-

MAHANT SHRI SRINIVAS RAMANUJ DAS VS. SURAJNARAYAN DAS [REFERRED TO]
GOPAL KRISHNAJI KETKAR VS. MOHAMED HAJI LATIF [REFERRED TO]
INDIRA NEHRU GANDHI SHRI RAJ NARAIN VS. RAJ NARAIN INDIRA NEHRU GANDHI [REFERRED TO]
STATE OF GUJARAT VS. PRATAMSINGH NARSINH PARMAR [REFERRED TO]
RANGE FOREST OFFICER VS. S T HADIMANI [REFERRED TO]
MUNICIPAL CORPORATION FARIDABAD VS. SIRI NIWAS [REFERRED TO]
R M YELLATTI VS. ASST EXECUTIVE ENGINEER [REFERRED TO]
RUPRAM YADAV VS. STATE OF M P [REFERRED TO]
DIRECTOR OF HORTICULTURE VS. H A KUMAR [REFERRED TO]
BHUVNESH KUMAR DWIVEDI VS. M/S HINDALCO INDUSTRIES LTD. [REFERRED TO]
STATE OF U.P. VS. SHASHI JOSHI [REFERRED TO]
JASMER SINGH VS. STATE OF HARYANA [REFERRED TO]
K.S. RAVINDRAN VS. BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. [REFERRED TO]
RAJ KUMAR DIXIT VS. VIJAY KUMAR GAURI SHANKER, KANPUR NAGAR [REFERRED TO]