REGENT COMPUTRONICS PVT. LTD.

Gaurav Lohiya Appellant

V/S

State of MP And Anr. Respondents

Referred Judgements :-

STATE OF HARYANA V. BHAJAN LAL [REFERRED TO]
R P KAPUR VS. STATE OF PUNJAB [REFERRED TO]
PATEL NARSHI THAKERSHI VS. PRADYUMANSINGHJI ARJUNSINGHJI [REFERRED TO]
HARI SINGH MANN VS. HARBHAJAN SINGH BAJWA [REFERRED TO]
STATE OF ORISSA VS. DEBENDRA NATH PADHI [REFERRED TO]
SUNITA JAIN VS. PAWAN KUMAR JAIN [REFERRED TO]

(1.) Ku. Pragya Agrawal, counsel for the applicant.

(2.) Shri Girdhari Singh Chauhan, Public Prosecutor for the respondent No. 1/State.

(3.) Shri Prashant Sharma, counsel for the respondent No.2.