(1.) Heard on IA.No.2093/2018, which is an application filed by the appellant for suspension of sentence and grant of bail.
(2.) Learned counsel for the appellant submitted that he may be permitted to withdraw this application.
(3.) Prayer is accepted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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