PRINCIPAL COMMISSIONER OF INCOME TAX Vs. OMPRAKASH DHANWANI

Referred Judgements :-

SIR CHUNILAL CASE [REFERRED TO]
GURAN DITTA V. T. RAM DITTA [REFERRED TO]
CHUNILGJ V MEHTA SONS LIMITED ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA INTERVENER VS. CENTURY SPINNING MANUFACTURING COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX ORISSA VS. ORISSA CORPORATION PRIVATE LIMITED [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
HERO VINOTH VS. SESHAMMAL [REFERRED TO]
RIMMALAPUDI SUBBA RAO VS. NOONY VEERAJU [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BARJATIYA CHILDREN TRUST [REFERRED TO]
MALPANI HOUSE OF STONES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MANGALORE GANESH BEEDI WORKS VS. COMMISSIONER OF INCOME TAX, MYSORE AND ORS. [REFERRED TO]