SHASHIKALA Vs. STATE OF M.P.

JUDGEMENT

(1.) Heard.

(2.) The petitioner has filed the present petition being aggrieved by order dated 27.08.2018 by which her application for correction of date of birth has been rejected.

(3.) According to the petitioner, her correct date of birth is 12.06.1960, but in service book, it has been wrongly recorded as 10.06.1957, hence the same is liable to be corrected.