(1.) The present petition seeks review of the final order dated 04.07.2016 whereby while disposing of the W.P. No. 3775/2016, the review petitioners Board was directed to permit the respondents herein to appear in the examination of D.El.Ed/D.Ed. 2nd Year examination (English Subject) and to declare the result of the petitioners after examination.
(2.) The direction contained in the order under review has been passed on the following premise:
(3.) Learned counsel for the review-petitioners by placing reliance on the order dated 6/10/2017 passed in R.P.No.316/16 contends that the facts involved in the present case are almost similar to the facts contained in R.P.No.316/16 which arose out of the final order dated