(1.) Case diary is available.
(2.) This is an application under Section 438 of CrPC for grant of anticipatory bail.
(3.) The applicant apprehends his arrest in Crime No.183/2017 registered by Police Station Mohana, District Gwalior for offence punishable under Section 34(2) of Excise Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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