MANSHUKHLAL SARAF Vs. ARUN KUMAR TIWAR & OTHERS

JUDGEMENT

(1.) This Court in its order dated 06.08.2015 issued the following directions :-

(2.) Such directions were challenged before the Supreme Court in Special Leave Petition (C) No.6697/2016 (M.P. Nagar Nigam, Nagar Palika Karamchari Sangh Vs. Mansukh Lal Saraf and others) particularly direction No. (iv) as reproduced above. The Supreme Court on 18.04.2017 passed the following order :-

(3.) In another petition bearing SLP (C) Nos.14491-92/2017 (CC 3582/2017) (Arun Kumar Tiwari Vs. Mansukh Lal Saraf and others) vide order dated 18.04.2017, no recovery was ordered to be made from the petitioner.