LAWS(MPH)-2018-1-151

GANESH Vs. ARUN

Decided On January 29, 2018
GANESH Appellant
V/S
ARUN Respondents

JUDGEMENT

(1.) On 24/1/2018 there was no appearance on behalf of the petitioner.

(2.) Today also no one has appeared even when the matter was taken up in the second round.

(3.) The present Writ Petition has been filed under Article 227 of the Constitution of India against the order dated 6/11/2017 passed by the 12th Civil Judge, Class 2, Indore.