OMPRAKASH SHARMA Vs. STATE OF M.P.

Referred Judgements :-

A. SCHROEDER MUSIC PUBLISHING CO. LTD. V. MACAULAY [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED AND ANOTHER V. BROJO NATH GANGULY AND ANOTHER [REFERRED TO]
HIGH COURT OF PUNJAB AND HARYANA AND OTHERS VS. JAGDEV SINGH [REFERRED TO]
KEDAR NATH MOTANI VS. PRAHLAD RAI [REFERRED TO]
STATE OF PUNJAB VS. RAFIQ MASIH [REFERRED TO]