(1.) Heard on IA No. 2946/2018, which is an application for urgent hearing during summer vacation.
(2.) For the reasons mentioned in the application, the same is allowed.
(3.) The case is taken up for admission and for consideration of interim relief.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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