REGENT COMPUTRONICS PVT. LTD.

Mohammad Farhan Appellant

V/S

STATE OF MADHYA PRADESH Respondents

Referred Judgements :-

SHANKARLAL GYARASILAL DIXIT VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HARYANA VS. JAGBIR SINGH [REFERRED TO]
STATE OF MADHYA PRADESH VS. NISAR [REFERRED TO]
DEBAPRIYA PAL VS. STATE OF WEST BENGAL [REFERRED TO]

(1.) Heard on I.A. No.2746/2018, repeat application for suspension of sentence and grant of bail on behalf of appellant.

(2.) Perused the objection filed by the State.

(3.) Earlier application i.e. I.A. No.19425/2017, was dismissed as withdrawn vide order dated 8.12.2017.