(1.) Heard.
(2.) The present review petition has been filed against the judgment dated 1/9/2016 passed in W.P.No. 2801/2006.
(3.) This Court has passed a detailed order on 1/9/2016. It was a case of removal from service vide order dated 16/1/2016.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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