(1.) Heard on question of admission.
(2.) The petitioners have filed the present petition being aggrieved by order dt.13.06.2018, passed by the respondent No.2.
(3.) Facts of the case in short are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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