(1.) This order shall also govern the disposal of M.A. No. 856/2006 as in both the appeals the award under challenge is one dated 6 -12 -2005 passed by MACT, Biora and in both the appeals the parties are one and the same except the claimants/appellants.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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