BABULAL BIRLA Vs. RAM PRAKASH SHARMA

Referred Judgements :-

KESHORAO VS. MADHOPRASAD [REFERRED TO]
MATTULAL VS. RADHELAL [REFERRED TO]
RAMESH VS. A.BALREDDY [REFERRED TO]
CHHOTELAL RATANLAL AND ANOTHER VS. RAJMAL MILAPCHAND AND OTHERS [REFERRED TO]
SRI JAYANTILAL SAMPATHRAJ JAIN VS. SHRI D.NOOR MOHAMMED [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI (DECEASED) BY LRS. [REFERRED TO]
SHEODHARI RAI VS. SURAJ PRASAD SINGH [REFERRED TO]
NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED TO]
KANJI MANJI VS. TRUSTEES OF PORT OF BOMBAY [REFERRED TO]
HER HIGHNESS MAHARANI MANDALSA DEVI VS. M RARMARAM PRIVATE LIMITED [REFERRED TO]
BHAIRAB CHANDRA NANDAN VS. RANADHIR CHANDRA DUTTA [REFERRED TO]
N M PONNIAH NADAR VS. KAMALAKSHMI AMMAL [REFERRED TO]
P M C KUNHIRAMAN NAIR VS. C R NAGANATHA IYER [REFERRED TO]
T K LATHIKA VS. SETH KARSANDAS JAMNADAS [REFERRED TO]
DEENA NATH VS. POORAN LAL [REFERRED TO]
KISHAN CHAND VS. JAGDISH PERSHAD [REFERRED TO]
J J LAL PVT LIMITED VS. M R MURALI [REFERRED TO]
ACHINTYA KUMAR SAHA VS. NANEE PRINTERS [REFERRED TO]
INDRASEN JAIN VS. RAMESHWARDAS [REFERRED TO]
TARA CHAND VS. SAGARBAI ALIAS CHAIYALIBAI [REFERRED TO]
B ARVIND KUMAR VS. GOVERNMENT OF INDIA [REFERRED TO]
ISHAK ALI VS. UNNASBI PORTHAHIN [REFERRED TO]
VRAJ KUWAR BAI VS. KUNJBIHARILAL KRISHNACHANDRA [REFERRED TO]
TARABAI JIVANLAL PAREKH VS. LALA PADAMCHAND [REFERRED TO]