ANNU ALIAS ANIL Vs. STATE OF M P

JUDGEMENT

(1.) HEARD. PERUSED the case diary.

(2.) THIS application under Section 167 (2) read with Section 439 of cr. PC, has been filed in connection with Crime No. 549/07 registered at Police station Adhartal, Jabalpur, under Sections 8/20 of N. D. P. S. Act.

(3.) AS per allegations, the applicant was found in possession of 15 kg 300 gms of Ganja which was seized from his possession.