(1.) HEARD.
(2.) RAMESHWAR Soni, the present petitioner, figured as plaintiff. He filed a suit against the respondents. The basis for filing this suit in brief is as under :
(3.) THIS petition is disposed of accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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