LAWS(MPH)-1997-10-15

MADHUSUDAN KHANDELWAL Vs. STATE OF M P

Decided On October 21, 1997
MADHUSUDAN KHANDELWAL Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) SHRI Arun Mishra, counsel for the petitioner.

(2.) SHRI R. K. Vashistha, Additional Advocate General for State.

(3.) SHRI K. N. Gupta, Advocate, for respondents.