(1.) THIS is an application under Section 256(2) of the Income-tax Act, 1961, for directing the Tribunal to refer the following questions of law to this court for its opinion :
(2.) THE material facts giving rise to this application, briefly, are as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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