(1.) They are heard on an application under section 482, Cr. P.C. for return of the motor-cycle seized.
(2.) Case-diary produced and perused.
(3.) The Narcotics Inspector is also present in person.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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