(1.) Heard on the question of admission.
(2.) Admit.
(3.) Record of the Courts below be called for. Also heard on I.A. No. 17384/2017, an application for suspension of sentence and grant of bail to the applicant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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