LAWS(MPH)-2017-2-145

RAMU SINGH TOMAR Vs. SMT. BHURI BAI

Decided On February 15, 2017
Ramu Singh Tomar Appellant
V/S
Smt. Bhuri Bai Respondents

JUDGEMENT

(1.) Shri Suresh Agrawal, Counsel for the applicants.

(2.) Shri Rajesh Shukla, Counsel for the respondents.

(3.) With the consent of the parties, heard finally.