(1.) Shri Nitin Dubey, counsel for petitioner Deepak Bhatia in M.Cr.C.No.19974/2017.
(2.) Shri Sampoorn Tiwari, counsel for petitioner Sanjay Khatri in M.Cr.C.No.21476/2017.
(3.) Shri Vivek Mishra, Government Advocate for the respondent/State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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