LAWS(MPH)-2017-7-20

VIKASH @ RAJA Vs. STATE OF MADHYA PRADESH

Decided On July 12, 2017
Vikash @ Raja Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This is first bail application filed on behalf of the applicant under Section 439 of the Cr.P.C.