LAWS(MPH)-2017-4-167

ANIKET @ ANKIT DOHRE Vs. STATE OF M P

Decided On April 10, 2017
Aniket @ Ankit Dohre Appellant
V/S
STATE OF M P Respondents

JUDGEMENT

(1.) Shri Vivek Mishra, counsel for the applicant.

(2.) Smt. Sudha Shrivastava, Panel Lawyer for the respondent/State.

(3.) Case diary is available.