(1.) Shri Vishal Dhagat, learned counsel for petitioner.
(2.) Shri Virandra Verma, learned counsel with Shri Gulab Singh, learned counsel for respondent.
(3.) With consent of learned counsel for the parties the matter is finally heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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