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LAWS(MPH)-2017-1-156
SHIVVAM AWASTHI Vs. VICE CHANCELLOR JIWAJI UNIVERSITY
Decided On January 19, 2017
Shivvam Awasthi
Appellant
V/S
Vice Chancellor Jiwaji University
Respondents
JUDGEMENT
(1.) Proctor Rs.200.00 per month.
(2.) Joint Proctor Rs.100.00 per month
Click here to view full judgment.