REGENT COMPUTRONICS PVT. LTD.

PRAHLAD Appellant

V/S

The State of Madhya Pradesh Respondents

Referred Judgements :-

NEW DELHI MUNICIPAL COUNCIL VS. PAN SINGH [REFERRED TO]
REGIONAL MANAGER APSRTC VS. N SATYANARAYANA [REFERRED TO]
S S BALU VS. STATE OF KERALA [REFERRED TO]
GHULAM RASOOL LONE VS. STATE OF J AND K [REFERRED TO]

(1.) Heard.

(2.) The Apex Court in case of New Delhi Municipal Corporation Vs. Pan Singh and Others, reported in (2007) 9 SCC 278 has held as under:

(3.) The Apex Court in case of Gulam Rasool Lone Vs. State of Jammu Kashmir and Another, reported in (2009) 15 SCC 321 has held as under: