(1.) Shri Neeraj Dubey, learned counsel for the Petitioner.
(2.) Heard.
(3.) This petition filed under Article 227 of the Constitution of India is directed against the order dated 8.11.2017 whereby the application filed by the defendant no. 1 and 2 under section 151 of the Code of Civil Procedure is allowed by the court below and Shri Surendra Gaur is permitted to be examined on behalf of defendant nos. 1 and 2 being a witness to the Will.