(1.) Heard on I.A. No.10054/2016, an application under Section 5 of the Limitation Act.
(2.) Perused the record.
(3.) There has been delay of 1025 days in filing the MCC on the grounds that due to oversight and inadvertence, S.A. No.541/1995 was dismissed in want of prosecution on 17.1.2013.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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