LAWS(MPH)-2017-7-2

BHANUPRATAP Vs. STATE OF MADHYA PRADESH

Decided On July 05, 2017
Bhanupratap Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) The lawyers are reported to be abstaining from work. Case diary has been made available by the Office of Additional Advocate General.