(1.) Mr. S. Patwa, learned Counsel for the appellants.
(2.) Mr. Mayank Upadhyaya, learned Counsel for respondent, Insurance Company.
(3.) Since the Insurance Company has also been saddled with the liability, we dispense with the notice to respondent Nos. 1 and 2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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