NATIONAL INSURANCE CO LTD Vs. SANDHYA & ORS

JUDGEMENT

(1.) Mr. Pradeep Gupta, Counsel for the appellant/Insurance Company.

(2.) Mr. Manish Jain, Counsel for the respondents No. 1 to 4. They are heard.

(3.) This appeal has been filed under Section 173 of the Motor Vehicles Act against the award dated 3rd April 06, passed by the Motor Accident Claims Tribunal, Jhabua in claim case No. 104/03