ISHAR ALLOY STEELS LTD Vs. UNION OF INDIA

Referred Judgements :-

VISHNU SITARAM PANDIT V. REGISTRAR,CO-OPERATIVE SOCIETIES AND ORS. [REFERRED TO]
UNIVERSAL CABLES LTD. V. UNION OF INDIA AND ORS. [REFERRED TO]
TATA YODOGAWA LTD.AND ANR. V. UNION OF INDIA [REFERRED TO]
ROMESH THAPPAR VS. STATE OF MADRAS [REFERRED TO]
KAVALAPPARA KOTTARATHIL KOCHUNNI ALIAS MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA ALIAS DEVAKI AMMAL RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR P KOCHUNNI RAJA VS. STATE OF MADRAS [REFERRED TO]
SHYAMKISHORE VS. MUNICIPAL CORPORATION O F DELHI [REFERRED TO]
STATE OF UTTAR PRADESH VS. LABH CHAND [REFERRED TO]
STATE OF ANDHRA PRADESH VS. T G LAKSHMAIAH SETTY AND SONS [REFERRED TO]
GALANDA CONTINUOUS CASTING LIMITED VS. ASSISTANT COLLECTOR CENTRAL EXCISE HYDERABAD [REFERRED TO]
TATA EXPORT LTD VS. UNION OF INDIA [REFERRED TO]
DHARAMSI MORARJI CHEMICAL CO LTD VS. UNION OF INDIA [REFERRED TO]
HINDUSTAN ELECTROGRAPHITES LTD. V. UNION OF INDIA [REFERRED TO]
JAYANT VITAMINS LIMITED VS. UNION OF INDIA [REFERRED TO]
BAJAJ TEMPO LIMITED VS. UNION OF INDIA [REFERRED TO]
GOPAL VINAYAK GODSE VS. UNION OF INDIA [REFERRED TO]
N P MATHUR VS. STATE OF BIHAR [REFERRED TO]