(1.) HEARD Shri R. C. Mukati, learned counsel for the applicant, on the question of admission.
(2.) THIS is an application under Section 256(2) of the Income-tax Act, 1961 (hereinafter referred to as " the Act").
(3.) THE application accordingly fails and is dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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