LAWS(MPH)-1986-7-34

COMMISSIONER OF INCOME TAX Vs. NIRMAL PAPER MART

Decided On July 07, 1986
COMMISSIONER OF INCOME-TAX Appellant
V/S
NIRMAL PAPER MART Respondents

JUDGEMENT

(1.) THIS is an application under Section 256(2) of the Income-tax Act, 1961 (hereinafter referred to as "the Act").

(2.) THE material facts giving rise to this application, briefly, are as follows ;