STATE OF M.P. Vs. NANDLAL

JUDGEMENT

(1.) THE State or MP has moved these petitions for transfer of the following cases to another Sessions Division:

(2.) SINCE these transfer petitions involve similar grounds for transfer, they are therefore, consolidated and order in Misc. Cr. C. No. 721/75 (State of M. P. v. Nandlal and others) shall govern the disposal of all the transfer petitions.

(3.) THE transfer petitions are supported by the affidavit of Shri Ramlal Verma, Superintendent of Police, Balaghat.