TODARMAL SAFARISHMAL LASHKAR Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

SUSANNAH SHARP V. WAKEFIELD [REFERRED TO]
U J S CHOPRA VS. STATE OF BOMBAY [REFERRED TO]
MADANLAL FAKIRCHAND DUDHEDIYA VS. CHANGDEO SUGAR MILLS LIMITED [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. STATE OF ORISSA [REFERRED TO]
COMMISSIONER OF INCOME TAX PUNJAB VS. KULU VALLEY TRANSPORT CO PRIVATE LIMITED [REFERRED TO]
NEEL ALIAS NIRANJAN MAJUMDAR VS. STATE OF WEST BENGAL [REFERRED TO]
UNION OF INDIA STATE OF UTTAR PRADESH VS. MOHAN LAL KAPOOR:K N MISRA [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. SANTOSH INDUSTRIES [REFERRED TO]
NARANDAS PARMANAND DAS VS. INCOME TAX OFICER [REFERRED TO]
NAVALGUNDKAR D B AND COMPANY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
K.C. VEDADRI V. CIT [REFERRED TO]
EXPRESS NEWSPAPERS P. LTD. V. ITO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ASSOCIATED COMMERCIAL CORPORATION [REFERRED TO]