(1.) Heard on admission.
(2.) The CRR is admitted for final hearing.
(3.) Heard on IA No.1578/2026 which is second application under Sec. 438 of the BNSS, 2023 seeing suspension of sentence on behalf of petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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