(1.) Heard on the question of admission.
(2.) Admit.
(3.) Also heard on I.A.No.18130/2025, which is first application filed under Sec. 430 of BNSS (389 of Cr.P.C) for suspension of sentence on behalf of appellants -1. Ramlal, 2. Praveen, 3. Balkrishna, 4. Mamta and 5. Shakubai.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN